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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

(1)As soon as it is decided that selection is to be made to fill a certain number of vacant posts as specified in Column number 2 of Schedule-I the Director General, ACB shall send a letter to the officer as mentioned in column number 5 of Schedule I against the post which is to be filled, who shall invite applications, from all eligible persons as mentioned in Column number 3 and 4 of the Schedule-I through their supervisory officer by a specified date through a general notice. The applications of the persons selection to the post(s) as specified in Column number 2 of Schedule-I under the provisions of these rules along with their Annual Performance Appraisal Reports and other Service record shall be forwarded by the concerned officers along with their comments, if any, to the Member Secretary concerned of the committee.