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Bombay Presidency - Section

Section 100 in The Bombay Forest Rules, 1942

100. Mode of application for permission for conversion or marking of sandalwood.

- An application for the grant of permission for conversion or marking of sandalwood timber under clause (b)(ii) of rule 94(1) shall clearly show the source from which the sandalwood timber has been derived and shall be accompanied by documents proving the applicant's title to the same.