Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 3 in The Himachal Pradesh Road Side Land Control Rules, 1970

3. Restriction on Structures etc., in a controlled Area.

- No construction of new structure shall be allowed by the Collector in the Controlled area under section (5) (e) of the Act excepting construction of retaining wall, pavement and drain connected with a structure beyond the controlled area.