Gauhati High Court
Anurag Tankha vs The State Of Assam on 21 December, 2018
Author: Hitesh Kumar Sarma
Bench: Hitesh Kumar Sarma
Page No.# 1/2
GAHC010225502018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB 3142/2018
1:ANURAG TANKHA
S/O NARESH NATH TANKHA
R/O HOUSE NO. 2, SENIOR POLICE OFFICER039S FLAT CID LANE ULUBARI
UNDER PALTAN BAZAR P.S. GUWAHATI, DIST. KAMRUP (M), ASSAM.
VERSUS
1:THE STATE OF ASSAM
REP. BY PP, ASSAM
Advocate for the Petitioner : MR. A M BORA
Advocate for the Respondent : PP, ASSAM
BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA 21.12.2018 Case Diary not received.
Call for the Case Diary again.
Page No.# 2/2 List on 23.01.2019.
Till then, the interim protection granted to the accused petitioner, if any, shall stand extended.
JUDGE Comparing Assistant