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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(7) in The Indo-Tibetan Border Police Force Rules, 1994

(7)The Director-General, the Additional Director General, the Inspector General, the Deputy Inspector General and the Additional Deputy Inspector General may specify one or more officers of the staff who shall exercise the powers of the Commandant respectively in respect of persons belonging to or doing detachment duty at his Headquarters.