Rajasthan High Court - Jodhpur
Nirmal Kumar Jain vs Nuclear Power Corp. Of India (Npcil) on 21 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 12953/2021 Nirmal Kumar Jain
----Petitioner Versus Nuclear Power Corp. Of India (Npcil)
----Respondent For Petitioner(s) : Mr. RS Saluja For Respondent(s) : Mr. Sanjay Nahar JUSTICE DINESH MEHTA Order 21/09/2021 Issue notice to the respondents, returnable on 26.10.2021. Mr. Sanjay Nahar, learned counsel is directed to appear on behalf of respondents nos.1 to 6.
Issue notice to respondent no.7. Notices of respondent no.7 be filed in two sets, out of which, one set be given 'dasti' to learned counsel for the petitioner for effecting service through registered post acknowledgment due.
List this case on 26.10.2021 while showing the name of Mr. Sanjay Nahar, learned counsel, in the cause list.
(DINESH MEHTA),J 73-CPGoyal/-
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