Allahabad High Court
Uptron India Ltd. vs Smt. Sunita Saxena & Others on 19 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 561 of 2000 Petitioner :- Uptron India Ltd. Respondent :- Smt. Sunita Saxena & Others Respondent Counsel :- Ved Prakash,Deepak Agarwal,Deepak Prasad Bajpai Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora J. Issue notice to appellant to engage another counsel or make alternative arrangement to prosecute the case. Order Date :- 19.1.2010 Rajneesh)