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Madhya Pradesh High Court

Brajveer @ Bijju vs The State Of Madhya Pradesh on 13 October, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 8914 of 2022
                                               (BRAJVEER @ BIJJU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 13-10-2022
                                   Shri Siddharth Datt, learned counsel for the appellant.

                                   Shri Yogesh       Dhande,    learned    Government Advocate     for   the
                           respondent/State.

The appeal is admitted for final hearing. Record of Court below be requisitioned. Victim be served.

Reply to pending I.A. be filed within fifteen days. List thereafter alongwith record.



                                (SUJOY PAUL)                                   (PRAKASH CHANDRA GUPTA)
                                   JUDGE                                                JUDGE

                           VS




Signature Not Verified
Signed by: VARSHA SINGH
Signing time: 10/14/2022
12:58:08 PM