Madhya Pradesh High Court
Brajveer @ Bijju vs The State Of Madhya Pradesh on 13 October, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 8914 of 2022
(BRAJVEER @ BIJJU Vs THE STATE OF MADHYA PRADESH)
Dated : 13-10-2022
Shri Siddharth Datt, learned counsel for the appellant.
Shri Yogesh Dhande, learned Government Advocate for the
respondent/State.
The appeal is admitted for final hearing. Record of Court below be requisitioned. Victim be served.
Reply to pending I.A. be filed within fifteen days. List thereafter alongwith record.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
VS
Signature Not Verified
Signed by: VARSHA SINGH
Signing time: 10/14/2022
12:58:08 PM