Bombay High Court
Siddhi Umesh Mehta vs Hriday Niraj Mehta And 7 Ors on 11 April, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
927-931-OSIA-1231-2022 IN APP-64-2022.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1231 OF 2022
IN
APPEAL NO. 64 OF 2022
Siddhi Umesh Mehta ...Appellant
Versus
Hriday Niraj Mehta & Ors ...Respondents
WITH
APPEAL (L) NO. 8205 OF 2022
IN
INTERIM APPLICATION NO. 1499 OF 2021
WITH
INTERIM APPLICATION (L) NO. 11732 OF 2022
IN
APPEAL (L) NO. 8205 OF 2022
Hriday Niraj Mehta ...Appellant
Versus
Umesh Jayantilal Mehta & Ors ...Respondents
ARUN Mr Mustafa Doctor, Senior Advocate, with B Manek, Mahesh
RAMCHNDRA
SANKPAL Menon & Nutan Patel, i/b Mahesh Menon & Co, for the
Digitally signed by
Appellant in APP/64/2022,
ARUN
RAMCHNDRA Mr Mayur Khandeparkar, with Dhawani Bokaria, i/b M/s
SANKPAL
Date: 2022.04.12 Purnanand & Com, for Respondent No.7 in APP/64/2022 and
15:53:42 +0530
APPL/8205/2022.
Page 1 of 2
11th April 2022
927-931-OSIA-1231-2022 IN APP-64-2022.DOC
Mr Ashish Kamat, with Rohan Sawant, Vaibhavi Parchake & Amar
Parab, i/b Pandya And Poonawala, for the Respondents in
IA/1231/2022, for the Appellant in APPL/8205/2022.
Ms Kirtida Chandarana, with Henna Shah, i/b Mahernosh
Humranwala, for Respondent No.8 in APPL/8205/2022 with
IAL/11732/2022 and for Respondent No. 8 in IAL/1231/2022 in
APP/64/2022.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 11th April 2022 PC:-
1. Arguments concluded.
2. List the matter for orders on 12th April 2022.
3. Previous order/s, if any, to continue until the next date.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 11th April 2022