Delhi High Court - Orders
Abbott Healthcare Private Limited vs National Pharmaceutical Pricing ... on 21 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:22.01.2021
11:31:38
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3602/2020
ABBOTT HEALTHCARE PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajeev Virmani, Sr. Advocate
with Mr. Dheeraj Nair, Ms. Anjali
Anchaiyali and Mr. Angad Baxi,
Advocates.
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY &
ANR. ..... Respondents
Through: Mr. Chetan Sharma, ASG, Mr.
Kirtiman Singh CGSC with Mr.
Waize Ali Noor, Mr. Amit Gupta, Mr.
Rohan Anand and Mr. Taha Yasin,
Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 21.01.2021 This hearing has been done through video conferencing. CM APPL. 12814/2020 (for stay) Interim order dated 18th June, 2020 to continue during the pendency of the present writ petition. Application is disposed of. W.P.(C) 3602/2020 Ld. Senior counsel for the Petitioner submits that the pleadings are complete in this matter. However, he wishes to file additional documents. Let the additional documents be filed within four weeks.
List on 16th April, 2021 along with W.P.(C) 2261/2020 titled Lupin Ltd. v. UOI & Ors.
PRATHIBA M. SINGH, J.
JANUARY 21, 2021 MR/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:22.01.2021 10:37