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State of Chattisgarh - Section

Section 19 in The Chhattisgarh High Court Lawyers Chambers (Allotment & Occupancy) Rules, 2011

19.

No such allottee may use his Chamber before 7.30 a.m. and/or after 6.30 p.m. on any day. The timing may be changed by Hon'ble the Chief Justice on the recommendation of the Allotment Committee.