Section 8(d) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008
(d)Absorption of personnel in Transferee Company. - The State Government shall in consultation with the Generation Company. Distribution Company, Transmission Company Trading Company and the Holding Company finalize the transfer to and permanent absorption of the Personnel in a Transferee taking into account the suitability, ability and experience of the personnel, number and nature of the vacancies and other relevant factors and issue appropriate orders, as it may think fit. for such permanent absorption within the provisional period mentioned in Rule 10.
