Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax ... vs Rushikulya Gramya Bank on 28 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.12+23+27+31+62+65 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).24015/2023
(Arising out of impugned final judgment and order dated 23-11-2022
in WP(C) No. 26097/2022 passed by the High Court of Orissa at
Cuttack)
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 1(1) SAMBALPUR & ORS. Petitioner(s)
VERSUS
RUSHIKULYA GRAMYA BANK Respondent(s)
(FOR ADMISSION and I.R. and IA No.119920/2023-CONDONATION OF DELAY
IN FILING and IA No.119921/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
Diary No(s). 23695/2023 (XI-A)
(FOR ADMISSION and I.R. and IA No.120516/2023-CONDONATION OF DELAY
IN FILING and IA No.120517/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 23822/2023 (XI-A)
(FOR ADMISSION and I.R. and IA No.122385/2023-CONDONATION OF DELAY
IN FILING and IA No.122386/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 18709/2023 (XI)
(FOR ADMISSION and I.R. and IA No.119717/2023-CONDONATION OF DELAY
IN FILING and IA No.119718/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
IA No. 119717/2023 - CONDONATION OF DELAY IN FILING
IA No. 119718/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 20020/2023 (XI-A)
Diary No(s). 22643/2023 (XI-A)
(IA No.132299/2023-CONDONATION OF DELAY IN FILING and IA
No.132300/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Signature Not Verified
Diary No(s). 23806/2023 (IX)
Digitally signed by
Neetu Khajuria
Date: 2023.08.29
(IA No.119884/2023-CONDONATION OF DELAY IN FILING and IA
17:42:14 IST
Reason:
No.119886/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 24008/2023 (XI-A)
Diary No(s).24015/2023
(FOR ADMISSION and I.R. and IA No.120117/2023-CONDONATION OF DELAY
IN FILING and IA No.120118/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 12688/2023 (XI-A)
(FOR ADMISSION and I.R. and IA No.120425/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Diary No. 29326/2023 (XI-A)
(FOR ADMISSION and I.R. and IA No.162111/2023-CONDONATION OF DELAY
IN FILING and IA No.162113/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 28907/2023 (XI-A)
(FOR ADMISSION and I.R. and IA No.166093/2023-CONDONATION OF DELAY
IN FILING and IA No.166097/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No. 30141/2023 (XI)
(IA No.163282/2023-CONDONATION OF DELAY IN FILING and IA
No.163284/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No. 31210/2023 (XI)
(IA No.164457/2023-CONDONATION OF DELAY IN FILING and IA
No.164453/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No. 28948/2023
Diary No(s). 29600/2023 (XI)
Diary No(s). 30701/2023 (XI)
Diary No. 30952/2023 (XI)
Date : 28-08-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Gargi Khanna, Adv.
Mr. Rajeev Ranjan, Adv.
Mr. T.S. Sabarish, Adv.
Mr. Udai Khanna, Adv.
Mr. Sabrish Subramanium, Adv.
Mrs. Sunita Sharma, Adv.
Mrs. Swayam Prabha Das, Adv.
Ms. Anamika Agrawal, Adv.
Mr. Shyam Gopal, Adv.
Diary No.24015/2023
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application seeking condonation of delay in filing SLP as well as on the SLP.
Tag and list the matters along with SLP(C) D.Nos.38158/2022, 20006/2022, 27671/2022 and the lead matter SLP (C) No.6706/2023.
(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)