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State of Bihar - Section

Section 4 in Bihar Electricity Regulatory Commission (Budget) Rules, 2012

4. Budget format.

- The Commission shall prepare its budget.-
(a)in form-I(Receipts), its estimated receipts in the next financial year.
(b)in form-II (Expenditure) its estimated expenditure in the next financial year.
(c)in form-III sanctioned strength and man power in position and expenditure on pay and allowance.