Patna High Court - Orders
V.S. Enterprise vs The Union Of India on 2 September, 2021
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.291 of 2020
In
Civil Writ Jurisdiction Case No.6202 of 2020
======================================================
V.S. Enterprise
... ... Appellant/s
Versus
The Union of India & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 58 of 2021
In
Civil Writ Jurisdiction Case No.6201 of 2020
======================================================
V. S. Enterprises
... ... Appellant/s
Versus
The Union of India & Ors.
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 291 of 2020)
For the Appellant/s : Mr. Prabhat Ranjan, Advocate
Dr. K.N.Singh, Addl. S.G.
Mr. Anshuman Singh, Sr. SC, CGST & CX
(In Letters Patent Appeal No. 58 of 2021)
For the Appellant/s : Mr.Prabhat Ranjan, Advocate
For the Respondent/s : Dr.K.N.Singh, Addl. S.G.
Mr. Anshuman Singh, Sr. SC, CGST & CX
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 02-09-2021Dr. K.N.Singh, learned Addl.S.G., has filed response to the rejoinder.
Dr. K.N.Singh, under instructions from Shri Anshuman Singh, learned senior counsel of Customs, submits Patna High Court L.P.A No.291 of 2020(3) dt.02-09-2021 2/2 that perhaps, it would be prudent to adjourn the matter awaiting outcome of the decision of the Special Leave Petition i.e. Special Leave to Appeal (C) No. 7146 of 2021 pending before the Hon'ble Supreme Court, whereby judgment dated 20.12.2019 rendered in L.P.A. No.1153 of 2019 titled as M/s Om Sai Trading Company & Anr. Vs. Union of India & Ors., is under challenge.
He further states that during the pendency of the present appeal, further adjudicatory proceedings shall remain suspended.
Statement accepted and taken on record. We are informed that the matter is likely to be heard by the Hon'ble Supreme Court in the month of November, 2021.
As prayed for, list on 30.11.2021.
(Sanjay Karol, CJ) ( S. Kumar, J) Sujit/Ashwini U