Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(2)(b) in The Gujarat Clinical Establishments (Registration and Regulation) Act, 2021 (b)Additional Chief Secretary/Principal Secretary/Secretary, Health and Family Welfare Department—ex-officio, who shall be the Member-Secretary;