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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(v) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

(v)the port rules and knowledge of buyos, lights, land marks, channels, sands and set of tide in the ports of Orissa and their approaches; his knowledge of the Act and the rules made under Sections 29, 52, 53, 54 and 67 and the notifications issued under Sections 68 and 70 of the Act, Harbour Crafts and Fishing Trawlers;