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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(a) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(a)"Company" means any "Body Corporate" and includes a firm or other association of individuals; and