Section 28 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013
28. Repeal and Savings.
(1)The Madhya Pradesh Jal Viniyaman Adhyadesh, 2013 (No. 2 of 2013) is hereby repealed.(2)Notwithstanding the repeal of the said Ordinance, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.
