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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(b) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(b)rendering assistance in complying with various legal requirements in order to secure the benefits under various schemes sponsored by the State Government or any other public authority or for the welfare of the general public or any section thereof.