Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(xii) in Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999

(xii)number of the plot shall be given by draw of lots amongst the eligible applicants; and