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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(d) in The Jammu and Kashmir Pharmacy Act, 2011

(d)the functions of the Executive Committee, the summoning and holding meetings there of, the times and places at which such meetings shall be held, and the number of members necessary to constitute a quorm;