Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 85 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 85. Disqualification of the holder of licence/registration. - The holder of the licence/registration shall be disqualified in the event of non payment of due market fee on the notified agricultural produce.
