Bombay High Court
Manjiri Arvind Ghodmare (Manjiri D/O ... vs Vice-Chairman/Member Sec., Scheduled ... on 30 October, 2018
Author: B.P. Dharmadhikari
Bench: B.P. Dharmadhikari
Order 3010wp7382.18
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 7382/2018.
Manjri Arvind Ghodmare
-VERSUS-
The Vice Chairman/Member Secretary, S.T. Caste Certificate Scrutiny Committee, Gadchiroli and ors.
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
CORAM : B.P. DHARMADHIKARI
AND S.M. MODAK, JJ.
DATE : OCTOBER 30, 2018.
Heard Ms. P.D. Rane, learned Counsel for the petitioner.
2. Notice, returnable on 05.01.2019. Ms. H.N. Prabhu, learned A.G.P. waives notice for respondent nos. 1 to 4. RPAD/ Hamdast service permitted to serve respondent no.5.
JUDGE JUDGE
Rgd.
::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 02:00:41 :::