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Bombay High Court

Manjiri Arvind Ghodmare (Manjiri D/O ... vs Vice-Chairman/Member Sec., Scheduled ... on 30 October, 2018

Author: B.P. Dharmadhikari

Bench: B.P. Dharmadhikari

Order                                                                                                   3010wp7382.18
                                                            1


                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH, NAGPUR.


                                   WRIT PETITION NO.  7382/2018.
                                               Manjri Arvind Ghodmare
                                                       -VERSUS-
   The Vice Chairman/Member Secretary, S.T. Caste Certificate Scrutiny Committee, Gadchiroli and ors.

Office notes, Office Memoranda of
Coram, appearances, Court's orders                                       Court's or Judge's Orders
or directions and Registrar's orders.



                                                   

                                                                CORAM  :   B.P. DHARMADHIKARI
                                                                           AND  S.M. MODAK,  JJ.

DATE : OCTOBER 30, 2018.

Heard Ms. P.D. Rane, learned Counsel for the petitioner.

2. Notice, returnable on 05.01.2019. Ms. H.N. Prabhu, learned A.G.P. waives notice for respondent nos. 1 to 4. RPAD/ Hamdast service permitted to serve respondent no.5.

                                                                  JUDGE                         JUDGE

                                              Rgd.




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