Allahabad High Court
Vinod B. Lal vs State Of U.P. & Another on 11 January, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 54 Case :- APPLICATION U/S 482 No. - 25652 of 2009 Petitioner :- Vinod B. Lal Respondent :- State Of U.P. & Another Petitioner Counsel :- Pratik J. Nagar Respondent Counsel :- Govt. Advocate,Imran Ullah Hon'ble Ravindra Singh,J.
Learned AGA and counsel for the O.P.No.2 pray for and is allowed three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within three weeks' thereafter. List this case for final disposal on 26.4.2010. Till the next date of listing, the interim order granted earlier by this court is extended.
Order Date :- 11.1.2010 PKC