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Allahabad High Court

Vinod B. Lal vs State Of U.P. & Another on 11 January, 2010

Author: Ravindra Singh

Bench: Ravindra Singh

Court No. - 54

Case :- APPLICATION U/S 482 No. - 25652 of 2009

Petitioner :- Vinod B. Lal
Respondent :- State Of U.P. & Another
Petitioner Counsel :- Pratik J. Nagar
Respondent Counsel :- Govt. Advocate,Imran Ullah

Hon'ble Ravindra Singh,J.

Learned AGA and counsel for the O.P.No.2 pray for and is allowed three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within three weeks' thereafter. List this case for final disposal on 26.4.2010. Till the next date of listing, the interim order granted earlier by this court is extended.

Order Date :- 11.1.2010 PKC