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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(1) in Assam Yoga Council Act, 2018

(1)No person shall use any letters or figures after his name or implying that he possesses any degree, diploma, licence, or certificate as a Yoga practitioner unless such degree, diploma, licence or certificate has been conferred by a recognized or affiliated institution of the Council, or is recognized by it with the approval of the State Government.