Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in The Kandla Port Trust (Licensing of Stevedores) Regulation, 2010

14.

Notwithstanding anything contained in these Regulations, the existing stevedoring licenses issued under Kandla Port Trust (Licencing of Stevedores) Regulation, 1988 shall be deemed to have been issued under this regulations till the date of renewal