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Patna High Court - Orders

The State Bank Of India & Ors vs Raj Kumar Ram on 25 October, 2010

Bench: Chief Justice, Jyoti Saran

                IN THE HIGH COURT OF JUDICATURE AT PATNA

                LETTERS PATENT APPEAL No.1634 of 2010
                                         IN
                                   (CWJC 17235/2009)
                                        WITH
                INTERLOCUTROY APPLICATION NO.8998 OF 2010
                                          &
                INTERLOCUTROY APPLICATION NO. 8999 OF 2010
                                         IN
                LETTERS PATENT APPEAL No.1634 of 2010
                ==============================================
                     THE STATE BANK OF INDIA & ORS - Appellant (s)
                                            Versus
                             RAJ KUMAR RAM - Respondent(s)
                 =============================================
                Appearance :
                For the Appellants : Mr. KAUSHLENDRA KR.SINHA, Advocate
                For the Respondent: Mr. SUNIL KUMAR SINGH, Advocate
                ==============================================
                CORAM: HONOURABLE THE CHIEF JUSTICE
                                            and
                          HONOURABLE MR. JUSTICE JYOTI SARAN

                 ORAL ORDER
                    (Per: HONOURABLE THE CHIEF JUSTICE)
2     25.10.2010

Issue notice to the respondents for hearing on limitation application, admission of Letters Patent Appeal and on stay application, to be made returnable on 6th December, 2010.

Notice will be served through Court process. Requisites will be filed within one week from today.



                                                   ( R.M. Doshit, CJ.)


Bibhash                                            (Jyoti Saran, J.)