Patna High Court - Orders
The State Bank Of India & Ors vs Raj Kumar Ram on 25 October, 2010
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
LETTERS PATENT APPEAL No.1634 of 2010
IN
(CWJC 17235/2009)
WITH
INTERLOCUTROY APPLICATION NO.8998 OF 2010
&
INTERLOCUTROY APPLICATION NO. 8999 OF 2010
IN
LETTERS PATENT APPEAL No.1634 of 2010
==============================================
THE STATE BANK OF INDIA & ORS - Appellant (s)
Versus
RAJ KUMAR RAM - Respondent(s)
=============================================
Appearance :
For the Appellants : Mr. KAUSHLENDRA KR.SINHA, Advocate
For the Respondent: Mr. SUNIL KUMAR SINGH, Advocate
==============================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 25.10.2010Issue notice to the respondents for hearing on limitation application, admission of Letters Patent Appeal and on stay application, to be made returnable on 6th December, 2010.
Notice will be served through Court process. Requisites will be filed within one week from today.
( R.M. Doshit, CJ.)
Bibhash (Jyoti Saran, J.)