Gauhati High Court
Abdul Basit vs Prosenjit Dey Laskar And 15 Others on 11 August, 2025
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GAHC010144702025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2582/2025
ABDUL BASIT
R/O VILL. SOROPUR, P.O. BHANGABAZAR, P.S. BADARPUR, DIST.
SONITPUR, ASSAM, PIN 788710
VERSUS
PROSENJIT DEY LASKAR AND 15 OTHERS
S/O LATE BIKASH DEY LASKAR, R/O SHAMBU SAGAR ROAD, P.O., P.S.
AND DIST. SRIBHUMI, ASSAM, PIN 788710
2:SREE GANESH FILING STATIO
AUTHORISED PETROL PUMP UNDER M/S ESSAR OIL LTD. SITUATED AT
PATEL NAGAR
P.S. AND DIST. SRIBHUMI
REPRESENTED BY
SRI PROSENJIT DEY LASKAR
R/O SAHMBU SAGAR ROAD
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
3:GAUTAM SAHA
S/O SRI SAILENDRA CH. SAHA
SRINAGAR COLONY WARD NO. 15
SUBASHNAGAR ROAD
KARIMGAJ TOWN
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
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PIN 788710
4:THE PUNJAB NATIONAL BANK
SRIBHUMI BRANCH
REPRESENTED BY THE BRANCH MANAGER OF PUNJAB NATIONAL
BANK SRIBHUMI BRANCH OLD STATION ROAD
WARD NO. 25 OF SRIBHUMI TOWN
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
5:M/S ESSAR OIL LTD.
IDEAL PLAZA
SOUTH BLOCK
4TH FLOOR 11/1
SARAT BOSE ROAD
KOLKATA 700020
WEST BENGAL.
6:M/S ESSAR OIL LTD.
C/O NYARA ENERGY LTD. SUBHAM REDSTONE
2ND FLOOR NEXT TO PANTALOONS
RUKMINIGAON
G.S. ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN 781022
7:THE SUB REGISTRAR
SRIBHUMI (SADAR)
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
8:THE CIRCLE OFFICER
SRIBHUMI CIRCLE
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
9:THE DEPUTY COMMISSIONER
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SRIBHUMI OFFICE OF THE DEPUTY COMMISSIONER
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
10:THE STATE OF ASSAM
P.O.
P.S. AND DIST. SRIBHUMI
ASAM
PIN 788710
11:BALMIKI DEB ROY
S/O MRINAL KANTI DEB ROY NILMONI ROAD
SRIBHUMI
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
12:RATAN SENGUPTA
S/O LATE KHETRA MOHAN SENGUPTA
R/O VILL. AND P.O. BADARPURGHAT
P.S. BADARPUR
DIST. SRIBHUMI
ASSAM
PIN 788803
13:FAZAL AHMED
S/O MAHMAD ALI
R/O VILL. SOUTH KANDIGRAM
P.O. MALUA
P.S. BADARPUR
DIST. SRIBHUMI
ASSAM
PIN 788806
14:NURUL ISLAM
S/O LATE SIRAJUL HAQUE
VILL. AND P.O. MALUA
.P.S. BADARPUR
DIST. SRIBHUMI
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ASSAM
PIN 788806
15:ABDUL HAQUE @ SUNA MIA
S/O LAE NAMAR ALI
R/O KANISHAIL
P.O.
P.S. AND DIST. SRIBHUMI
ASSAM
PIN 788710
16:ABDUL MALIK
S/O LATE ABDUL LATIF
R/O KANISHAIL
P.O. P.S. AND DIST. SRIBHUMI
ASSAM
PIN 78871
Advocate for the Petitioner : MR. M H RAJBARBHUIYAN, MR G BHARADWAJ,MR B DEORI
Advocate for the Respondent : GA, ASSAM,
BEFORE
HON'BLE MR. JUSTICE ROBIN PHUKAN
ORDER
11.08.2025 Heard Mr. M.H. Rajbarbhuiyan, learned counsel for the applicant. This interlocutory application under Section 5 of the Limitation Act, 1963 is preferred by the applicant for condonation of delay of 85 days in preferring connected appeal against the impugned judgment and decree dated 20.12.2024 passed by the learned Civil Judge (Sr. Division), Sribhumi, in Title Suit No.09/2022.
Issue notice, returnable within 4(four) weeks. Step be taken by registered post with A/D and also by usual process within a week Page No.# 5/5 from today.
List the matter after 4(four) weeks.
Sd/- Robin Phukan JUDGE Comparing Assistant