Delhi High Court - Orders
Anubhav Chand Kathuria vs Union Of India And Ors on 21 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~110
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5822/2018
ANUBHAV CHAND KATHURIA ..... Petitioner
Through: Mr. Rajesh Yadav & Ms. Ruchira,
Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Yeeshu Jain with Ms. Jyoti
Tyagi, Advocates for Respondent/LAC/L & B
Ms. Neetika Sharma, Advocate for Respondent
No.2/NHAI
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 21.01.2019 CM Appl.No. 2925/2019
1. The application for correction in the date of listing of writ petition is allowed.
W.P.(C) 5822/2018
2. List on 19th February, 2019. The next date of 19th May 2019 is cancelled.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 21, 2019 mw