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Delhi High Court - Orders

Anubhav Chand Kathuria vs Union Of India And Ors on 21 January, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~110
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+                        W.P.(C) 5822/2018

      ANUBHAV CHAND KATHURIA                 ..... Petitioner
                 Through: Mr. Rajesh Yadav & Ms. Ruchira,
                 Advocates

                         versus

    UNION OF INDIA AND ORS                     ..... Respondents
                  Through: Mr. Yeeshu Jain with Ms. Jyoti
                  Tyagi, Advocates for Respondent/LAC/L & B
                  Ms. Neetika Sharma, Advocate for Respondent
                  No.2/NHAI
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
                  ORDER

% 21.01.2019 CM Appl.No. 2925/2019

1. The application for correction in the date of listing of writ petition is allowed.

W.P.(C) 5822/2018

2. List on 19th February, 2019. The next date of 19th May 2019 is cancelled.

S. MURALIDHAR, J.

SANJEEV NARULA, J.

JANUARY 21, 2019 mw