Supreme Court - Daily Orders
M/S Tommorrowland Ltd vs Housing And Urban Development ... on 6 November, 2024
Bench: Surya Kant, Dipankar Datta
SLP (C) No(s). 10752-10753/2018
ITEM NO.32 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10752-
10753/2018
(Arising out of impugned final judgment and order dated 13-01-2017
in CSOS No. 1551/2005 12-12-2017 in REVP No. 313/2017 passed by the
High Court Of Delhi At New Delhi)
M/S TOMMORROWLAND LTD. Petitioner(s)
VERSUS
HOUSING AND URBAN DEVELOPMENT
CORPORATION LTD. & ANR. Respondent(s)
IA No. 160371/2018 - CLARIFICATION/DIRECTION
IA No. 53205/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 06-11-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Tejinder Singh Dhindhsa, Sr. Adv.
Mr. M C Dhingra, Sr. Adv.
Mr. Pavan Sachdeva, Adv.
Mr. Ishan Sachdeva, Adv.
Mr. K.k.r. Dass, Adv.
Mr. Gaurav Dhingra, AOR
Mr. Shashank Singh, Adv.
For Respondent(s) Mr. Ranjit Singh, Sr. Adv.
Mr. Rohit Sharma, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Jatin Lalwani, Adv.
Mr. Jay Rawat, Adv.
Mr. Kumar Dushyant Singh, AOR
Signature Not Verified Mr. Amrish Kumar, AOR
Digitally signed by
KAPIL TANDON
Mrs. Aishwarya Bhati, A.S.G.
Date: 2024.11.07
18:18:36 IST
Reason:
Mrs. Suhasini Sen, Adv.
Mr. Saurabh Mishra, Adv.
Mrs. Vanshaja Shukla, Adv.
1
SLP (C) No(s). 10752-10753/2018
Mr. T.S Sabarish, Adv.
Mrs. B.L.N Shivani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 20.11.2024.
(KAPIL TANDON) (PREETHI T.C.) COURT MASTER (SH) ASSISTANT REGISTRAR 2