Section 36(f) in The Disaster Management Act, 2005
(f)provide assistance to the National Authority and State Governments for-(i)drawing up mitigation, preparedness and response plans, capacity-building, data collection and identification and training of personnel in relation to disaster management;(ii)carrying out rescue and relief operations in the affected area;(iii)assessing the damage from any disaster;(iv)carrying out rehabilitation and reconstruction;
