Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(1) in Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955 (1)This Act may be called [The Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955] [Short title of the Act was amended by the Andhra Pradesh Amendment of Short Title Act, 1961 (9 of 1961).]
