Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(2) in The Jammu and Kashmir Pharmacy Act, 2011 (2)A nominated or elected member may, at any time, resign his membership by writing under his hand addressed to the President, and the seat of such member shall thereupon become vacant.
