Section 6(2)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

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State of Rajasthan - Subsection

Section 6(2)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(b)to retain on the rolls of the University any student whose academic record is below the minimum standard required for the award of a degree, diploma or other academic distinction; or

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State of Rajasthan - Subsection

Section 6(2)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012