Section 21(1) in Arunachal Pradesh University Act, 2012
(1)The Finance Committee shall consist of the following:-(i)The Vice-Chancellor(ii)The Pro-Vice-Chancellor, if any;(iii)The Secretary, Finance Department of the Government of Arunachal Pradesh.(iv)The Secretary, Education Department of the Government of Arunachal Pradesh.(v)One Principal affiliated/constituent college to be nominated by the Vice-Chancellor;(vi)One Dean to be nominated by the Vice-Chancellor;(vii)Finance Officer of the University.
