Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Nivrutti Pandurang Gadikar vs State Of Maharashtra Thr Social Justice ... on 13 September, 2022

Author: Sandeep V. Marne

Bench: Mangesh S. Patil, Sandeep V. Marne

                                     1



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      953 WRIT PETITION NO.14499 OF 2021
                      954 WRIT PETITION NO.14515 OF 2021
                      955 WRIT PETITION NO.14816 OF 2021
                      956 WRIT PETITION NO.14817 OF 2021
                      957 WRIT PETITION NO.14818 OF 2021
                    958 FAMILY COURT APPEAL NO.2 OF 2020
                         WITH CA/88/2020 IN FCA/2/2020
                       960 WRIT PETITION NO.9669 OF 2017
                   WITH WP/11572/2017 WITH CA/7863/2019
                               IN WP/11572/2017
                       962 WRIT PETITION NO.4288 OF 2019
                       963 WRIT PETITION NO.6400 OF 2019
                       964 WRIT PETITION NO.7125 OF 2019
                       965 WRIT PETITION NO.7307 OF 2019
                      968 WRIT PETITION NO.10156 OF 2019
                      969 WRIT PETITION NO.10231 OF 2019
                      970 WRIT PETITION NO.10414 OF 2019
                      973 WRIT PETITION NO.13244 OF 2019
                    WITH CA/14475/2019 IN WP/10487/2019
                   WITH WP/11338/2019 WITH CA/14727/2019
                    IN WP/13244/2019 WITH WP/10487/2019
                     WITH CA/370/2022 IN WP/13244/2019
                    WITH CA/13636/2019 IN WP/10487/2019
                   WITH WP/13310/2019 WITH CA/14474/2019
                    IN WP/11338/2019 WITH CA/13637/2019
                               IN WP/11338/2019
                      975 WRIT PETITION NO.13549 OF 2019
                      976 WRIT PETITION NO.15421 OF 2019
                       980 WRIT PETITION NO.1355 OF 2021
                     WITH CA/11492/2022 IN WP/1355/2021
                       981 WRIT PETITION NO.1688 OF 2021
                       982 WRIT PETITION NO.5502 OF 2021
                       983 WRIT PETITION NO.5780 OF 2021
                       984 WRIT PETITION NO.9432 OF 2021
                       985 WRIT PETITION NO.9927 OF 2021
                      986 WRIT PETITION NO.10506 OF 2021
                      987 WRIT PETITION NO.12753 OF 2021
                      988 WRIT PETITION NO.13352 OF 2021
                     WITH CA/1284/2022 IN WP/13352/2021
                      989 WRIT PETITION NO.13694 OF 2021
                      991 WRIT PETITION NO.14370 OF 2021
                                    ...




::: Uploaded on - 15/09/2022                ::: Downloaded on - 15/09/2022 11:54:21 :::
                                        2



                                   CORAM :     MANGESH S. PATIL &
                                               SANDEEP V. MARNE, JJ.
                                   DATE    :   13-09-2022

PER COURT :

.                 Due to paucity of time, the matters stand adjourned to

18.10.2022. Interim relief, if any, to continue till then.

( SANDEEP V. MARNE, J. ) ( MANGESH S. PATIL, J. ) GGP ::: Uploaded on - 15/09/2022 ::: Downloaded on - 15/09/2022 11:54:21 :::