Bombay High Court
Nivrutti Pandurang Gadikar vs State Of Maharashtra Thr Social Justice ... on 13 September, 2022
Author: Sandeep V. Marne
Bench: Mangesh S. Patil, Sandeep V. Marne
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
953 WRIT PETITION NO.14499 OF 2021
954 WRIT PETITION NO.14515 OF 2021
955 WRIT PETITION NO.14816 OF 2021
956 WRIT PETITION NO.14817 OF 2021
957 WRIT PETITION NO.14818 OF 2021
958 FAMILY COURT APPEAL NO.2 OF 2020
WITH CA/88/2020 IN FCA/2/2020
960 WRIT PETITION NO.9669 OF 2017
WITH WP/11572/2017 WITH CA/7863/2019
IN WP/11572/2017
962 WRIT PETITION NO.4288 OF 2019
963 WRIT PETITION NO.6400 OF 2019
964 WRIT PETITION NO.7125 OF 2019
965 WRIT PETITION NO.7307 OF 2019
968 WRIT PETITION NO.10156 OF 2019
969 WRIT PETITION NO.10231 OF 2019
970 WRIT PETITION NO.10414 OF 2019
973 WRIT PETITION NO.13244 OF 2019
WITH CA/14475/2019 IN WP/10487/2019
WITH WP/11338/2019 WITH CA/14727/2019
IN WP/13244/2019 WITH WP/10487/2019
WITH CA/370/2022 IN WP/13244/2019
WITH CA/13636/2019 IN WP/10487/2019
WITH WP/13310/2019 WITH CA/14474/2019
IN WP/11338/2019 WITH CA/13637/2019
IN WP/11338/2019
975 WRIT PETITION NO.13549 OF 2019
976 WRIT PETITION NO.15421 OF 2019
980 WRIT PETITION NO.1355 OF 2021
WITH CA/11492/2022 IN WP/1355/2021
981 WRIT PETITION NO.1688 OF 2021
982 WRIT PETITION NO.5502 OF 2021
983 WRIT PETITION NO.5780 OF 2021
984 WRIT PETITION NO.9432 OF 2021
985 WRIT PETITION NO.9927 OF 2021
986 WRIT PETITION NO.10506 OF 2021
987 WRIT PETITION NO.12753 OF 2021
988 WRIT PETITION NO.13352 OF 2021
WITH CA/1284/2022 IN WP/13352/2021
989 WRIT PETITION NO.13694 OF 2021
991 WRIT PETITION NO.14370 OF 2021
...
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CORAM : MANGESH S. PATIL &
SANDEEP V. MARNE, JJ.
DATE : 13-09-2022 PER COURT : . Due to paucity of time, the matters stand adjourned to
18.10.2022. Interim relief, if any, to continue till then.
( SANDEEP V. MARNE, J. ) ( MANGESH S. PATIL, J. ) GGP ::: Uploaded on - 15/09/2022 ::: Downloaded on - 15/09/2022 11:54:21 :::