Kerala High Court
Anoop Skaria vs A.J.D'Cruz on 25 February, 2016
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 25TH DAY OF FEBRUARY 2016/6TH PHALGUNA, 1937
SA.No. 577 of 2001 (B)
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AS 86/1999 OF ADDITIONAL SUB COURT, KOCHI
OS 568/1997 OF ADDITIONAL MUNSIFF COURT, KOCHI
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APPELLANT/APPELLANT/1ST DEFENDANT:
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1. ANOOP SKARIA, AGED 41 YEARS,
S/O.ALEXANDER SKARIA,
CC 1/440, FORT COCHIN,
COCHIN - 682 001.
BY ADVS. SRI.MOHAN PULIKKAL
SRI.SHAJI THOMAS PORKKATTIL
RESPONDENT(S)/RESPONDENTS/PLAINTIFF & 2ND DEFENDANT:
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1. A.J.D'CRUZ, AGED 72 YEARS,
S/O.LATE SAMUEL MACMILLAN D'CRUZ,
CC 1/441, BURGHER STREET,
FORT COCHIN, COCHIN - 682 001.
2. THE CORPORATION OF COCHIN,
REPRESENTED BY ITS SECRETARY,
CORPORATION BUILDING, ERNAKULAM,
KOCHI - 682 011.
R1 BY ADV. SMT.V.A.KASTHURI
R2 BY ADVS. SRI.V.M.KURIAN (JR.)
SRI.K.ANAND, SC
THIS SECOND APPEAL HAVING BEEN FINALLY HEARD
ON 25-02-2016, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
msv/
P.B.SURESH KUMAR, J.
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S.A.No.577 of 2001
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Dated this the 25th day of February, 2016
JUDGMENT
There is no representation for the appellant. The appeal, in the circumstance, is dismissed for default.
P.B.SURESH KUMAR, JUDGE.
smm