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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(4)I any register or record which an employer is required to maintain under these rules, the entries relating to any day shall, as far as possible, be made on that particular day.