Punjab-Haryana High Court
State Of Punjab And Others vs Bohar Singh And Another on 18 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R.F.A. No. 1976 of 2007 (O&M)
Date of decision 18.4.2009
State of Punjab and others ..... Appellants
vs
Bohar Singh and another ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Vivek Chauhan, Assistant Advocate General, Punjab.
Mr. R. K. Girdhar, Advocate, for the respondents. Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 198 of 2007 Harbans Singh and another vs State of Punjab and others.
18.4.2009 ( Rajesh Bindal) vs. Judge