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State of West Bengal - Section

Section 13 in East Kolkata Wetlands (Conservation and Management) Rules, 2006

13. Accounts of Authority.

— (1). The Authority shall maintain its monthly accounts in the following forms :
(a)monthly cash account in Form 4;
(b)monthly ledger for drawing and disbursing in Form 5;
(c)cheque drawing register (including bank reconciliation) in Form 6.