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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(3) in The Delhi Narcotic Drugs Rules, 1985

(3)An approved practitioner who desires to possess Medicinal Opium and Opium Alkaloid derivatives, or preparations containing Medicinal Opium or Opium Alkaloid derivatives, or desires to write prescriptions, shall get himself registered with the Collector. Full particulars of such registration shall be maintained by the Collector in register in Form D.D. 7 No fee shall be charged for such registration. The Collector shall immediately after the registration of the approved practitioner, issue him a Registration Certificate in Form D.D. 8 which shall be produced by him on demand by an officer of the Excise and/or the Drugs Control Department, not below the rank of Sub-Inspector, for inspection.