Section 1 in The Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010
1. Short title.
- (i) These regulations may be called the Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010.(ii)These Regulations shall come into force on the date of their publication in the Official Gazette under Section 124(1) of the Major Port Trusts Act, 1963.
