Sikkim High Court
Dilip Chettri vs State Of Sikkim And Ors on 12 March, 2021
Author: Meenakshi Madan Rai
Bench: Meenakshi Madan Rai
Virtual Court No. 2
HIGH COURT OF SIKKIM
Record of Proceedings
W.P.(C) No.02 of 2021
DILIP CHETTRI PETITIONER
VERSUS
STATE OF SIKKIM & ORS. RESPONDENTS
Date: 12.03.2021
CORAM:
THE HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI, JUDGE
For Petitioner Ms. Mingma Lhamu Sherpa,
Advocate.
For Respondents
R-1 to R-4 Mr. Sudesh Joshi, Additional
Advocate General.
Mr. Sujan Sunwar, Assistant
Government Advocate.
ORDER
After hearing Learned Counsel for the Petitioner and duly considering the matter, this Writ Petition deserves to be and is dismissed in limine.
Judge 12.03.2021 ml