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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(h) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

(h)"Mukhya Karyadhikari" means the Mukhya Karyadhikari of the Committee appointed under section 14 of the said Act;