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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(4) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(4)The Competent Authority may ask for additional information at any time before the expiry of the period stipulated for the disposal of such clearance:Provided that such request for additional information should be made only once by the competent authority.