Delhi High Court - Orders
Interglobe Aviation Ltd vs Union Of India & Ors on 15 July, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~11-12-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9842/2020 & CM 31405/2020
INTERGLOBE AVIATION LTD. ..... Petitioner
Through Mr.Mayank Nagi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Chetan Sharma, ASG with
Ms.Anjana Gosain, Ms.Shalini Nair,
Adv. for R-1/UOI.
Mr.Vipul Agarwal, Adv. for
Mr.Zoheb Hossain, Sr.SC for
Revenue.
(12) W.P.(C) 9844/2020 & CM 31413/2020
INTERGLOBE AVIATION LTD ..... Petitioner
Through Mr.Pulkit Verma, Mr.Mayank Nagi,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Chetan Sharma, ASG with
Ms.Anjana Gosain, Ms.Shalini Nair,
Adv. for R-1/UOI.
Mr.Vipul Agarwal, Adv. for
Mr.Zoheb Hossain, Sr.SC for
Revenue.
(13) W.P.(C) 9847/2020 & CM 31422/2020
INTERGLOBE AVIATION LTD. ..... Petitioner
Through Mr.Mayank Nagi, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.07.2021
21:28:47
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Chetan Sharma, ASG with
Ms.Anjana Gosain, Ms.Shalini Nair,
Adv. for R-1/UOI.
Mr.Vipul Agarwal, Adv. for
Mr.Zoheb Hossain, Sr.SC for
Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.07.2021 These petitions have been heard by way of video conferencing. At the request of the learned counsel for the petitioner, adjourned to 6th September, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J JULY 15, 2021 RN Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.07.2021 21:28:47