Supreme Court - Daily Orders
Ms. X vs Swatanter Kumar on 17 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
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ITEM NO.1 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 846/2014
MS. X PETITIONER(S)
VERSUS
SWATANTER KUMAR & ORS. RESPONDENT(S)
(IA No. 1/2014 - STAY APPLICATION)
Date : 17-03-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Ms. Vrinda Grover, Adv.
Ms. Anindita Pujari, AOR
Mr. Soutik Banerjee, Adv.
For Respondent(s) Mr. Tushar Metha, Ld. SG. (Not present)
Mr. Rajesh Singh Chauhan, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Amrish Kumar, AOR
Mr. Sidharth Luthra, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Deepti Sarin, Adv.
Mr. Ishan Gaur, Adv.
M/S. Karanjawala & Co., AOR
Mr. Anil Shrivastav, AOR
Mr. Birendra Kumar Mishra, AOR
Ms. Poonam A., Adv.
Mr. Hemendra Kumar, Adv.
Mr. Sirrajuddin Malik, Adv.
Mr. Kush Chaturvedi, AOR
Signature Not Verified
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Digitally signed by
Jagdish Kumar
Date: 2023.03.18
12:50:53 IST
Reason: Mr. Aayushman Aggarwal, Adv.
Mr. Abhinav Mukerji, AOR
Dr. Saif Mehmood, Adv.
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Mr. Akshay C. Shrivastava, Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Supantha Sinha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The petitioner and the first respondent appear to have entered into an agreement. However, it is noticed that there are other parties involved in the suit out of which the present case arises. It may, therefore, necessary to pass an effective order that the other respondents are also taken on board. Towards this, we are assured that efforts will be made. By 23rd March, 2023, the necessary agreement may be filed (in sealed cover) so that the court may consider passing appropriate order. List the matter on 24th March, 2023 at 2:00 pm. (JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR