Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 103 in The Bombay Forest Rules, 1942 103. Private property marks to be registered by dealers in sandalwood. - Dealers in sandalwood who wish to sell the wood wholesale or retail must get private property marks registered as provided in the rules contained in Chapter VI.
