Section 15(3)(b) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

(b)record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote; and

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